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[Cites 0, Cited by 1] [Section 65(1)] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(1)(a) in The Punjab Town Improvement Act, 1922

(a)if there is any disagreement as to the measurement of land, or to the amount of compensation or costs to be allowed, the opinion of the majority of the members of the tribunal shall prevail;