Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 782] [Entire Act] State of Jharkhand - Subsection Section 782(xii) in Bihar Education Code, 1961 (xii)Conducting surveys and promotion of traditional and folk forms of dance, drama, music and fine arts in the State and publication of literature thereon.
