Rajasthan High Court - Jaipur
Reckitt Benckiser India Pvt Ltd vs Assit Commercial Taxes Officer And Anr on 10 July, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 66/2018
Reckitt Benckiser India Pvt Ltd
----Petitioner
Versus
Assit Commercial Taxes Officer And Anr
----Respondent
For Petitioner(s) : Mr. Rishabh Khandelwal.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
10/07/2018
Heard counsel for the petitioner.
Issue notice to the respondent on the application under Section 5 of the Limitation Act, returnable on 01.08.2018.
Counsel for the petitioner wants to withdraw the applications no.15051/2018 & 15052/2018.
Both the aforesaid applications are dismissed accordingly. List this matter on 01.08.2018.
(INDERJEET SINGH),J MG/39 Powered by TCPDF (www.tcpdf.org)