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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(1) in The Maharashtra State Board of Technical Education Act, 1997

(1)The Board may make regulations [with the approval of the Governing Council] [These words were inserted by Maharashtra 1 of 2003, Section 16 (w.e.f. 27-11-2002).] for the purpose of carrying into effect the provisions of this Act.