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State of Arunachal Pradesh - Section

Section 386 in Arunachal Pradesh Municipal Act, 2007

386. Duties of police in regard to unclaimed corpse.

- It shall be the duty of the police to convey every unclaimed corpse to a registered burial or burning ground or other place for disposal of the dead or to a duly appointed mortuary and thereafter to inform the Registrar within whose jurisdiction such corpse was found.