Supreme Court - Daily Orders
Sunita Mehra vs Union Of India on 9 August, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.4 COURT NO.4 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 4
in
Civil Appeal No(s). 10553/2011
SUNITA MEHRA & ANR. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA NO. 4 (DOC.NO. 78210/2016) in CA No. 10553 of 2011)
(IA No. 78210/2016 - IA FOR RECALL)
WITH
SLP(C) No. 33232/2016 (XII)
IA No. 176037/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 09-08-2019 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s) Mr. A. Immanvel, Adv.
Mr. Rupesh Kumar, AOR
Mrs. Pankhuri Shrivastava, Adv.
Mr. Pravesh Bahuguna, Adv.
M/s. Firasat & Associates, AOR
For Respondent(s) Mr. Vanshdeep Dalmia, Adv.
Mr. Suchakshu Jain, Adv.
Mr. G. S. Makker, Adv.
Ms. Madhu Sweta, Adv.
Ms. Kanika Tandon, Adv.
Mr. Rahul Shyam Bhandari, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A.No. 4 in Civil Appeal No(s). 10553/2011 We find no ground to entertain this application, which is Signature Not Verified totally misconceived. The application is, accordingly, dismissed.
Digitally signed by JAYANT KUMAR ARORA Date: 2019.08.14 17:22:16 IST Reason: (JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER