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State of Assam - Section

Section 12 in The Assam Fire Service Act, 1985

12. Power of Director to enter into arrangement for assistance.

- The Director may, with the previous sanction of the State Government, enter into agreement with any person who employs and maintains personnel or equipment or both for fire fighting purposes, to secure, on such term as to pay or otherwise as may be provided, by or under arrangements, the provision for the purpose of dealing with fire occurring in any area in which this Act is in force.