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[Cites 0, Cited by 9] [Entire Act]

Bengal Presidency - Section

Section 3 in The Bengal Land-Revenue Sales Act, 1868

3. Time for revenue sales extended.

- [* * * * *] [Words 'From the date when this Act comes into operation,' repealed by Act 1 of 1903.] The word 'thirty' shall be substituted for the word 'fifteen' in section 6 of the said Act 11 of 1859 [* * * *] [Words 'and the words 'or more than thirty' in the same section shall be omitted therefrom, and the said section shall be read as if the same had not been inserted therein' repealed by Act 1 of 1903.].