Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(1A)] [Section 93] [Entire Act] State of Maharashtra - Subsection Section 93(1A)(ii) in The Maharashtra Value Added Tax Act, 2002 (ii)in case where there is no increase in production capacity then for the Package Scheme of Incentives for 1993, the formulae shall be as below:-