Gauhati High Court
Jonali Patowary @ Jonali Baruah vs The Indian Oil Corporatoin Ltd. And 3 Ors on 20 February, 2023
Bench: Chief Justice, Suman Shyam
Page No.# 1/2
GAHC010024412023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/58/2023
JONALI PATOWARY @ JONALI BARUAH
W/O ASHIM PATOWARY,
R/O HOUSE NO. 15, SURVEY, BELTOLA, GUWAHATI- 781028, IN THE
DISTRICT OF KAMRUP (METRO), ASSAM.
VERSUS
THE INDIAN OIL CORPORATOIN LTD. AND 3 ORS.
A GOVERNMENT OF INDIA UNDERTAKING HAVING ITS OFFICE AT G9, ALI
YAVAR JUNG MARG, BABDRA (EAST), MUMBAI, HAVING ITS REGISTERED
OFFICE AT INDIAN OIL BHAWAN, SECTOR- III, NEAR FLYOVER,
NOONMATI, GUWAHATI- 781020, ISDN THE DISTRICT OF KAMRUP
(METRO), ASSAM, REPRESENTED BY ITS EXECUTIVE DIRECTOR, IO, AOD.
2:THE EXECUTIVE DIRECTOR
AO AOD
INDIAN OIL BHAWAN
SECTOR -III
NEAR FLYOVER
NOONMATI
GUWAHATI- 781020
IN THE DISTRICT OF KAMRUP (METRO)
ASSAM.
3:THE DEPUTY GENERAL MANGER (LPG-S)
IAO GHY
INDIAN OIL BHAWAN
SECTOR-III
NEAR FLYOVER
NOONMATI GUWAHATI- 781020
IN THE DISTRICT OF KAMRUP (METRO)
ASSAM.
Page No.# 2/2
4:THE CHIEF AREA MANAGER
IOCL INDIAN OIL BHAWAN
SECTOR-III
NEAR FLYOVER
NOONMATI GUWAHATI- 781020
IN THE DISTRICT OF KAMRUP (METRO) ASSAM
For the appellant : Ms. M. Hazarika, Senior Advocate
Mr. M.K. Borah, Advocate
For the respondents : Mr. M.K. Choudhury, Senior Advocate
Mr. P. Bharadwaj, Advocate
-BEFORE-
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUMAN SHYAM 20-02-2023 Issue notice, returnable in three weeks. Since Mr. P. Bharadwaj, learned counsel accepts notice on behalf of all the respondents, no formal notice need be issued to the respondents.
On the request of both the parties, list the matter for admission hearing on 16.03.2023.
JUDGE CHIEF JUSTICE Comparing Assistant