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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 12(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)Each Gram Panchayat area shall be divided by the Election Commission into territorial constituencies in such manner that the ratio between the population of each constituency and the number of seats allotted to it shall, so far as practicable, be the same throughout the Gram Panchayat area.