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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(a) in The Statutes of the Punjabi University

(a)When a Professor is to be selected, the Head of the Department concerned if he is a Professor. When a Reader or a Lecturer is to be selected, the Head of the Department concerned if he is a Professor or a Reader.