Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 32] [Entire Act] State of Goa - Subsection Section 32(2) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 (2)The deposit of rent under sub-section (1) shall be made within such time and in such manner as may be prescribed.
