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Rajasthan High Court - Jodhpur

Daidan Singh vs Praveen Gupta & Ors on 17 August, 2016

Author: Sandeep Mehta

Bench: Sandeep Mehta

          IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                  AT JODHPUR
           ------------------------------------------------------------

                 WRIT CONTEMPT (WCP) No. 396 of 2016

PETITIONERS:
DAIDAN SINGH S/O SH.ROOP SINGH, BY CASTE RAJPUT, AGED
55        YEARS,    RESIDENT      OF    VILLAGE      JHINJHANI,    TEHSIL:
FATEHGARH, DISTRICT: JAISALMER (RAJ.)
                                       VS
RESPONDENTS:
     1. PRAVEEN GUPTA, SECRETARY TO THE GOVERNMENT,
           FINANCE       DEPARTMENT          (EXCISE),       GOVERNMENT
           SECRETARIAT, JAIPUR.
     2. ASU        CHOUDHARY,        DEPUTY      SECRETARY        TO      THE
           GOVERNMENT         DEPARTMENT        OF     PERSONNEL          (K-3
           ENQUIRY), GOVERNMENT SECRETARIAT, JAIPUR.
     3. OM PRAKASH YADAV, EXCISE COMMISSIONER, EXCISE
           BHAWAN, 2, PANCHWATI, UDAIPUR (RAJ.)


          Date of Order : 17.8.2016

                          HON'BLE MR. SANDEEP MEHTA,J.

          MR. SANDEEP SHAH, for the petitioner
          MR. SAJJAN SINGH, for the respondent

                                  ORDER

-------

In view of the fact that final arguments have already been heard on the petitioner's writ petition, the contempt petition has virtually become infructuous and is dismissed as such. Rule is discharged.

( SANDEEP MEHTA ),J.

/tarun/