Rajasthan High Court - Jodhpur
Daidan Singh vs Praveen Gupta & Ors on 17 August, 2016
Author: Sandeep Mehta
Bench: Sandeep Mehta
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
------------------------------------------------------------
WRIT CONTEMPT (WCP) No. 396 of 2016
PETITIONERS:
DAIDAN SINGH S/O SH.ROOP SINGH, BY CASTE RAJPUT, AGED
55 YEARS, RESIDENT OF VILLAGE JHINJHANI, TEHSIL:
FATEHGARH, DISTRICT: JAISALMER (RAJ.)
VS
RESPONDENTS:
1. PRAVEEN GUPTA, SECRETARY TO THE GOVERNMENT,
FINANCE DEPARTMENT (EXCISE), GOVERNMENT
SECRETARIAT, JAIPUR.
2. ASU CHOUDHARY, DEPUTY SECRETARY TO THE
GOVERNMENT DEPARTMENT OF PERSONNEL (K-3
ENQUIRY), GOVERNMENT SECRETARIAT, JAIPUR.
3. OM PRAKASH YADAV, EXCISE COMMISSIONER, EXCISE
BHAWAN, 2, PANCHWATI, UDAIPUR (RAJ.)
Date of Order : 17.8.2016
HON'BLE MR. SANDEEP MEHTA,J.
MR. SANDEEP SHAH, for the petitioner
MR. SAJJAN SINGH, for the respondent
ORDER
-------
In view of the fact that final arguments have already been heard on the petitioner's writ petition, the contempt petition has virtually become infructuous and is dismissed as such. Rule is discharged.
( SANDEEP MEHTA ),J.
/tarun/