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State of Arunachal Pradesh - Section

Section 10 in Arunachal Pradesh Protection of Medical Service Personnel and Medical Service Institutions (Prevention of Violence and Damage Or Loss of Property) Act, 2019

10. The provisions of this Act shall be in addition to other laws.

- The provisions of this Act shall be in addition to and not in derogation of the provisions of any other law, for the time being in force.