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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(5)(c) in The Limited Liability Partnership Act, 2008

(c)to appear before the inspector personally when required to do so under sub­-section (4) or to answer any question which is put to him by the inspector in pursuance of that sub-section; or