Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

(1)Notice of the place and the date and time of each meeting of the Committee shall be sent to the members at least 30 days before the date of the meeting:Provided that a shorter notice may be given in cases where, in the opinion of the Chairman, the meeting has to take place urgently.