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State of Madhya Pradesh - Section

Section 136 in The M.P. Public Health Act, 1949

136. Extension of provisions of this Chapter to certain areas.

- The Government may, by notification and subject to modifications, if any, as may be specified therein, extend all or any of the provisions of this Chapter or any other provision in this Act connected therewith, to any local area or part of a local area in which large number of persons attending a fair or festival held in a notified fair or festival centre halt, or are expected to halt on their way to, or return from such centre.