Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1) in Gorkhaland Territorial Administration Act, 2011

(1)The first meeting of the Gorkhaland Territorial Administration Sabha after each general election shall be held on the date appointed by Government under subsection (1) of section 17.