Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(6) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993 (6)Where a weight or measure is brought to the Inspector for verification or reverification, he may verify the same after realisation of the prescribed fee.
