Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 13 in The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010 13. The Jammu and Kashmir Civil Servants (Removal of Doubts and Declaration of Rights) Act, 1956 (Act No. XIV of 1956).
