Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(6)] [Section 71] [Entire Act]

State of Tripura - Subsection

Section 71(6)(i) in The Tripura Co-operative Societies Rules, 1976

(i)all transactions which appear to be contrary to the provisions of the Act, the rules or the bye-laws of the society;