Orissa High Court
Mahanadi Coalfields Ltd vs Chaitanya Behera & Ors. .... Opposite ... on 1 May, 2023
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11115 of 2022
Mahanadi Coalfields Ltd., Angul & .... Petitioner(s)
Anr.
Mr. D. Mohanty, Adv.
-versus-
Chaitanya Behera & Ors. .... Opposite Party(s)
CORAM:
JUSTICE BISWANATH RATH
ORDER
01.05.2023 Order No.
04. 1. Considering the communication made by the learned A.D.J.-
cum-P.T.T. (C.B.A), Talcher and as there is intervention of <Summer Vacation=, this Court grants ten working weeks for disposal of Misc. Case No.2 of 2022 arising out of disposed of T.C. Case No.104 of 2004.
2. Registry is directed to communicate this order to the learned A.D.J.-cum-P.T.T. (C.B.A), Talcher forthwith.
(Biswanath Rath) Judge Ayaskanta Jena AYASK Digitally signed by AYASKANTA ANTA JENA Date:
JENA 2023.05.02 11:40:59 +05'30' Page 1 of 1