Section 2(c) in The West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949
(c)"law" means any Act, Ordinance, Regulation, rule, order or bye-law, relating to any of the matters enumerated in List I in the Seventh Schedule to the Government of India Act, 1935 (25 and 26 Geo. 5, c. 2); and
