Rajasthan High Court - Jodhpur
Kartar Singh @ Tar Singh & Anr vs Judge, Mact Hanumangarh & Ors on 14 October, 2017
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12993 / 2017
1. Kartar Singh @ Tar Singh S/o Shri Mithu Singh, Aged About 43
Years, By Caste Kumhar Sikh, Resident of Village Longwala, Tehsil-
Pilibanga, District Hanumangarh (Rajasthan).
2. Gulab Singh S/o Shri Mithu Singh, Aged About 45 Years, By
Caste Kumhar Sikh, Resident of Village Longwala, Tehsil-
Pilibanga, District Hanumangarh (Rajasthan).
----Petitioners
Versus
1. The Judge, Motor Accident Claim Tribunal, Hanumangarh.
2. Veerpal Kaur Widow of Late Shri Nasib Singh, Aged About 41
Years, By Caste Kumhar Sikh, Resident of Ward No. 6 Longwala,
Tehsil- Pilibanga, District Hanumangarh.
3. Navjot Singh S/o Late Shri Nasib Singh, By Caste Kumhar Sikh,
Resident of Ward No. 6 Longwala, Tehsil- Pilibanga, District
Hanumangarh.
4. Sukhjeewan Singh S/o Late Shri Naseeb Singh, Aged About 16
Years, Minor Through His Natural Guardian Mother Veerpal Kaur
Widow of Late Shri Nasib Singh, by Caste Kumhar Sikh, Resident
of Ward No. 6 Longwala, Tehsil- Pilibanga, District Hanumangarh.
5. Jaggar Singh S/o Kehar Singh, Aged About 78 Years, B/c
Kumhar Sikh, R/o Ward No. 09, Longwala, Tehsil Pilibanga, District
Hanumangarh.
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Trilok Joshi
_____________________________________________________
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 14/10/2017 Learned counsel for the petitioner wants to withdraw this writ petition.
Hence, this writ petition is dismissed as withdrawn.
(VIJAY BISHNOI)J. Gaurav/22