Section 2(1)(l) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

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(l)"merchant banking or investment banking or brokerage services" includes,-

(i)acting as an underwriter;

(ii)participating in a selling or an offering for the issuer or otherwise acting in furtherance of a public offer of the issuer;

(iii)acting as an adviser in a merger or acquisition;

(iv)providing or arranging venture capital or equity or debt;

(v)serving as placement agent for the issuer or otherwise acting in furtherance of a private offering of the issuer;

(vi)offering brokerage or market making services;

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