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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

(a)before the appointed day in any proceedings transferred to the High Court of Punjab and Haryana by virtue of sub-section (2), or