Supreme Court - Daily Orders
Mohammad Hashim (Dead) vs Dr. Subramanian Swamy on 20 November, 2017
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.3.1 to 3.3 COURT NO.7 SECTION (III-A)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL.APPEAL Nos. 10866-10867/2010
M.SIDDIQ (D) THR. LRS. Appellants
VERSUS
MAHANT SURESJH DAS AND ORS. ETC> Respondent(s)
(IA No. 117748/2017 FOR DELETING THE NAME OF RESPONDENT nos.
3,8,14,16,17,22,23 and 27 in C.A. No. 10866 of 2010) and respondent
nos. 5,10 and 20 in C.A. No. 10867 of 2010)
C.A. No. 4768-4771/2011 (III-A)
(IA No.79648/2017 FOR DELETING THE NAME OF RESPONDENT Nos. 3 and 16
in C.A.No.4769 of 2011)
C.A. No. 821/2011 (III-A)
FOR DELETING THE NAME OF RESPONDENT no. 24 ON IA 117206/2017
FOR DELETING THE NAME OF RESPONDENT nos.3,14 & 16 ON IA 117213/2017
FOR DELETING THE NAME OF RESPONDENT no. 8 ON IA 117217/2017)
Date : 20-11-2017 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBERS]
For Petitioner(s) Mr. Vikramjit Banerjee, Sr. Adv.
Mr. S.S. Shamshery,Adv.
Mr. D. Bharat Kumar,Adv.
Ms. Babita Yadav,Adv.
Mr. Bhakti Vardhan Singh,Adv.
Mr. Amit Sharma,Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Ejaz Maqbool, AOR
Ms. Tanya Shree,Adv.
Ms. Qurratulain, Adv.
Mr. Shakil Ahmed Syed, AOR
Signature Not Verified
Mr. Mohd. Parvez Dabas,Adv.
Mr. Uzmi Jameel Hussain,Adv.
Digitally signed by
RACHNA
Date: 2017.11.21
16:05:10 TLT
Reason: Mr. Pulkit Chandna,Adv.
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For Respondent(s) Mr. Anish Kumar Gupta, AOR
Mr. Avdhesh Kumar Singh,Adv.
Mr. Chandra Shekhar Suman,Adv.
Mr. R.K. Rajwanshi,Adv.
Ms. Deepshikha Bharati, Adv.
Mr. M. C. Dhingra, AOR
Mr. R. C. Gubrele, AOR
M/S. Fox Mandal & Co., AOR
Mr. Syed Shahid Hussain Rizvi, AOR
Mr. Md. Shahid Anwar, AOR
Mr. Ashok K. Srivastava, AOR
Mr. Yash Pal Dhingra, AOR
Ms. Pratibha Jain, AOR
Mr. P. V. Yogeswaran, AOR
Mr. M. R. Shamshad, AOR
Mr. B. Krishna Prasad, AOR
Mr. B. K. Satija, AOR
Mr. Amit Pawan, AOR
Mr. Shakil Ahmed Syed, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. Kamlendra Mishra, AOR
Mr. Bhakti Vardhan Singh, AOR
Ms. Ruchi Kohli, AOR
Mr. Ajit Singh Pundir, AOR
Mr. Mohd. Irshad Hanif, AOR
Mr. Nachiketa Joshi, AOR
Mr. Avijit Bhattacharjee, AOR
Mr. P. Parmeswaran, AOR
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Respondent-in-person (NP)
Ms. Sushma Suri, AOR
Mr. Ravi Prakash Mehrotra, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No. 117748/2017 in C.A.Nos. 10866-10867 /2010 I.A. is allowed. Respondent nos. 3,8,14,16,17,22,23 and 27 in C.A. No. 10866 of 2010 and respondent nos. 5,10 and 20 in C.A. No. 10867 of 2010 are deleted from the array of parties at the risk of the appellants.
IA No.79648/2017 in C.A.Nos. 4768-4771/2011 I.A. is allowed. Respondent Nos. 3 and 16 in C.A.No.4769 of 2011 are deleted from the array of parties at the risk of the appellants.
IA 117206/2017 IA 117213/2017 IA 117217/2017 in C.A. No. 821/2011 I.As are allowed. Respondent Nos. 3,8,14,16 and 24 in C.A. No. 821/2011 are deleted from the array of parties at the risk of the appellants.
(KUSUM LATA SYAL) (TAPAN KUMAR CHAKRABORTY) SENIOR PERSONAL ASSISTANT BRANCH OFFICER