Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(b) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(b)"Government" means the Government of the Union Territory of Arunachal Pradesh;