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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(6)(b) in Uttar Pradesh Value Added Tax Act, 2008

(b)a railway container contractor, an air cargo operator, a courier service provider, an owner or person in-charge of a godown, cold storage or warehouse other than transporter or carrier, who stores commercial goods shall maintain such records as may be prescribed; (w.e.f.01.01.2008)