Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(i) in The Maharashtra Electricity (Supply) Rules, 1963

(i)The Annual Financial Statement of the next year of account, not later than the tenth day of January, of each year;