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[Cites 0, Cited by 0] [Section 38A] [Entire Act]

State of Rajasthan - Subsection

Section 38A(4) in Jodhpur Development Authority Act, 2009

(4)The officer or authority authorized to issue completion certificate under subSection (3) shall not issue such certificate unless he is satisfied that a rain water harvesting system of the type and specifications prescribed under sub-Section (1) has been installed in the building and is operational.