Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 1 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A. 11420/2023, I.A. 439/2024, I.A. 3182/2025
IN
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Sr. Advocate with
Mr. Ashish Raj, Mr. Shrihar Tripathi,
Mr. Rohan Rudraksh and Ms. Poonam
Yadav, Advocates.
versus
SUPREME COLOUR ROOFING
AND DECKING PRIVATE LIMITED .....Defendant
Through: Mr. Sagar Chandra, Mr. Nikhil Sonker
and Mr. Lakshay Gunawat,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 01.05.2025
1. Mr. Sagar Chandra, counsel appearing on behalf of the defendant has been heard for some time.
2. List for further arguments on 9th July, 2025.
AMIT BANSAL, J MAY 1, 2025 Vivek/-
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