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Delhi High Court - Orders

Spaze Towers Private Limited & Ors vs State & Anr on 23 July, 2021

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~41
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.M.C. 1594/2021 & CRL.M.A. 11120/2021
                                     SPAZE TOWERS PRIVATE LIMITED & ORS.
                                                                                     ..... Petitioner
                                                     Through : Mr.Karan Grover, Advocate.

                                                        versus

                                      STATE & ANR.
                                                                                         ..... Respondent
                                                        Through :    Mr.M.S.Oberoi, APP for the State.
                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                        ORDER

% 23.07.2021

1. The hearing has been conducted through Video Conferencing.

2. Hon'ble Judge is not holding the Court today.

3. List on 30.07.2021.

BY ORDER (COURT MASTER) JULY 23, 2021 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:23.07.2021 13:41