Delhi High Court - Orders
Spaze Towers Private Limited & Ors vs State & Anr on 23 July, 2021
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1594/2021 & CRL.M.A. 11120/2021
SPAZE TOWERS PRIVATE LIMITED & ORS.
..... Petitioner
Through : Mr.Karan Grover, Advocate.
versus
STATE & ANR.
..... Respondent
Through : Mr.M.S.Oberoi, APP for the State.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 23.07.2021
1. The hearing has been conducted through Video Conferencing.
2. Hon'ble Judge is not holding the Court today.
3. List on 30.07.2021.
BY ORDER (COURT MASTER) JULY 23, 2021 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:23.07.2021 13:41