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Delhi High Court - Orders

Ideal Broadcasting India Pvt Ltd vs Union Of India & Ors on 19 May, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~13
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 3739/2020, CM APPL. 13407/2020 (Stay)
                                       IDEAL BROADCASTING INDIA PVT LTD ..... Petitioner
                                                   Through: Ms. Kavita Jha, Mr. Shammi
                                                             Kapoor, Mr. Vishal Kumar and
                                                             Ms. Prachi Jain, Advs.

                                                                            versus

                                       UNION OF INDIA & ORS.                                                     ..... Respondents
                                                     Through:                                        Mr. Harpreet Singh, Senior
                                                                                                     Standing Counsel for with Ms.
                                                                                                     Suhani Mathur and Mr. Jatin
                                                                                                     Kumar Gaur, Advs. for R-2 &
                                                                                                     3.
                                                                                                     Mr.    Harish      Vaidyanathan
                                                                                                     Shankar, CGSC, Mr. Srish
                                                                                                     Kumar Mishra, Mr. Sagar
                                                                                                     Mehlawat and Mr. Alexander
                                                                                                     Mathai Paikaday, Advs. for
                                                                                                     UOI.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 19.05.2023 Arguments heard.

Judgment reserved.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

MAY 19, 2023 SU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:39