Delhi High Court - Orders
Ideal Broadcasting India Pvt Ltd vs Union Of India & Ors on 19 May, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3739/2020, CM APPL. 13407/2020 (Stay)
IDEAL BROADCASTING INDIA PVT LTD ..... Petitioner
Through: Ms. Kavita Jha, Mr. Shammi
Kapoor, Mr. Vishal Kumar and
Ms. Prachi Jain, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harpreet Singh, Senior
Standing Counsel for with Ms.
Suhani Mathur and Mr. Jatin
Kumar Gaur, Advs. for R-2 &
3.
Mr. Harish Vaidyanathan
Shankar, CGSC, Mr. Srish
Kumar Mishra, Mr. Sagar
Mehlawat and Mr. Alexander
Mathai Paikaday, Advs. for
UOI.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 19.05.2023 Arguments heard.
Judgment reserved.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
MAY 19, 2023 SU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:39