Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(9)(b) in The Amnesty Scheme, 2009 (b)and pending before any Court/forum mentioned in clause 3 shall be eligible under the scheme.