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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)The powers conferred on the [Chief Administrator] [Substituted for the words 'Chairman of the Board' by Haryana Notification dated 2.12.1980.] by sub- rule (1) may also be exercised by such Officer subordinate to him as he may appoint in this behalf.