Section 2(f) in The Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005
(f)"micro-insurance agent" means.-(i) a Non-Government Organisation (NGO); or (ii) a Self Help Group (SHG); or (iii) a Micro-Finance Institution (MFI), who is appointed by an insurer to act as a micro--insurance agent for distribution of micro-insurance products.
