Madhya Pradesh High Court
Satyendra Kumar Shukla vs The State Of Madhya Pradesh on 23 March, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH Gwalior dated : 23/03/2022 Since the roster of Single Bench is up to 1:30 pm, and cases at serial No.74 to 106 were taken up out of turn, therefore, due to paucity of time, the following matters could not be taken up.
Serial Numbers Next date of listing 29, 36 to 38, 40, 42 to List on 24/03/2022 at the 48.1, 50 to 55, 57, 59 to top of the list.
67 and 71 30 to 35, 39, 41 to 41.3, List next week at the top 68 to 70, 72 and 73 of the list.
49 List on 01/04/2022 at the top of the list.
56 List on 28/03/2022 at the top of the list.
Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(G.S. Ahluwalia) Digitally signed by Judge PRINCEE BARAIYA Date: 2022.03.23 17:38:11 -07'00'