Supreme Court - Daily Orders
Commissioner Of Service Tax Ii vs Schindler India Pvt. Ltd on 1 September, 2025
ITEM NO.49 COURT NO.5 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S).6850-6851/2023
COMMISSIONER OF SERVICE TAX II Appellant(s)
VERSUS
SCHINDLER INDIA PVT. LTD. Respondent(s)
(IA No. 208826/2023 - EX-PARTE STAY
IA No. 208827/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
C.A. No. 6852/2023 (XVII-A)
(IA No. 211464/2023 - EX-PARTE STAY
IA No. 211470/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 6595-6597/2024 (XVII-A)
(IA No. 112283/2024 - EX-PARTE STAY
IA No. 112285/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 01-09-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Appellant(s) Mr. N.venkatraman, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Suyash Pande, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Raman Yadav, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) Mr. M.P. Vinod, Adv.
Mr. Pranjal Kishore, Adv.
Mr. Dileep Pillai, Adv.
Mr. Kannan Gopal, Adv.
Mr. Atul Shankar Vinod, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by RADHA SHARMA Date: 2025.09.02 17:42:01 IST Reason: List on 01.12.2025.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)