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Supreme Court - Daily Orders

Commissioner Of Service Tax Ii vs Schindler India Pvt. Ltd on 1 September, 2025

     ITEM NO.49                             COURT NO.5                 SECTION XVII-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                 CIVIL APPEAL NO(S).6850-6851/2023

     COMMISSIONER OF SERVICE TAX II                                  Appellant(s)

                                                VERSUS
     SCHINDLER INDIA PVT. LTD.                                       Respondent(s)

     (IA No. 208826/2023 - EX-PARTE STAY
     IA No. 208827/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH
     C.A. No. 6852/2023 (XVII-A)
     (IA No. 211464/2023 - EX-PARTE STAY
     IA No. 211470/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     C.A. No. 6595-6597/2024 (XVII-A)
     (IA No. 112283/2024 - EX-PARTE STAY
     IA No. 112285/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 01-09-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE R. MAHADEVAN

     For Appellant(s)              Mr. N.venkatraman, A.S.G.
                                   Mr. Gurmeet Singh Makker, AOR
                                   Mr. Suyash Pande, Adv.
                                   Mr. Ishaan Sharma, Adv.
                                   Mr. Raman Yadav, Adv.

                                   Mr. Mukesh Kumar Maroria, AOR

     For Respondent(s)             Mr. M.P. Vinod, Adv.
                                   Mr. Pranjal Kishore, Adv.
                                   Mr. Dileep Pillai, Adv.
                                   Mr. Kannan Gopal, Adv.
                                   Mr. Atul Shankar Vinod, AOR

                          UPON hearing the counsel the Court made the following
Signature Not Verified
                                             O R D E R

Digitally signed by RADHA SHARMA Date: 2025.09.02 17:42:01 IST Reason: List on 01.12.2025.

(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)