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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(3)If for any reason the officer referred to in clause (c) of subsection (2) is unable to attend any meeting of the Board, he may depute any officer subordinate to him to attend such meeting.