Section 61(2) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(2)[ A Council shall pay to each councillor including the President a meeting allowance for attending the meetings of the Council, Standing Committee, Subject Committee or Special Committee at such rate per meeting as may be prescribed.] [Sub-section (2) was substituted by Maharashtra 15 of 2012, Section 6 (w.e.f. 4-8-2012).]
