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Union of India - Section

Section 192 in The Navy (Pay And Allowances) Regulations, 1966

192. Gallantry awards and Jangi Inams in force prior to 15th August, 1947.

- Recipients of the awards which were in force prior to the 15th August, 1947 and Jangi Inams for meritorious service rendered in the Second World War (1939-1945) shall continue to receive allowances attached thereto in accordance with the relevant orders for the time being in force on the subject.Non-Gallantry Awards