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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(b)"Election" means an election to fill the office of Adhyaksha or Up-Adhyaksha, as the case may be, of a Zila Panchayat;