Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(17) in The Hemchandracharya North Gujarat University Act, 1986

(17)to withdraw or modify either in whole or in part, affiliation, recognition or approval of educational institutions;