Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(3)all electric traction equipment, power supply and distribution installations used for the purposes of or in connection with, a railway;