Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Gujarat - Subsection Section 37(3) in Swarnim Gujarat Sports University Act, 2011 (3)The audit of the accounts of the University shall be carried out by the Examiner, Local Fund Audit under the provisions of the Gujarat Local Fund Audit Act, 1963,(Guj. XLIX of 1963.).
