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[Cites 0, Cited by 0] [Section 479(1)] [Section 479] [Entire Act]

State of Punjab - Subsection

Section 479(1)(b) in The Punjab Municipal Act, 1999

(b)issue a temporary or standing order that any dog without collars or other marks distinguishing them as private property, found straying on the streets or beyond the enclosures of the houses of the owners of such dogs, may be destroyed or cause them to be destroyed accordingly.