Section 8A in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982
8A. [ Budget. [Inserted by M.P. Act No. 13 of 1994 (w.e.f. 15-7-1994).]
- The Board shall prepare in such form and at such time each year as may be prescribed a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure and copy thereof shall be forwarded to the State Government.]
