Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Assam - Subsection Section 59(d) in Assam Forest Regulation, 1891 (d)alters, moves, destroys or defaces any boundary marks of any forest or waste land to which any provisions of this Regulation apply,
